Section 14(1) in The Wild Life (Protection) (Orissa) Rules, 1974

[Cites 0, Cited by 0] [Section 14] [Entire Act]

(1)A person to whom a licence may be granted under this Chapter, shall, ordinarily pay a refundable deposit as specified below :

			Rs.
(a)	Special game hunting licence	...	300.00
(b)	Big game hunting licence	...	200.00
(c)	Small game hunting licence	...	100.00
(d)	Wild animal trapping licence	...	300.00

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