Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35A(5)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(5)(b) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(b)In the proviso to clause (1) of article 73, the words "or in any lawmade by Parliament" shall be omitted.