Punjab-Haryana High Court
Central Government Of India vs Ramesh Lal And Others on 25 January, 2013
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No. 4444 of 2012.
Date of Decision: 25.1.2013.
Central Government of India
.... Petitioner
Versus
Ramesh Lal and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE NAWAB SINGH Present: Ms. Ranjana Shahi, Advocate, for the petitioner.
NAWAB SINGH.J (ORAL) For orders, see CR No.4441 of 2012 titled Central Government of India vs. Bakhta and another decided by order of th even date (January 25 , 2013).
25.1.2013 (NAWAB SINGH) SN JUDGE