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Calcutta High Court (Appellete Side)

Radhey Shyam Poddar vs The State Of West Bengal & Anr on 29 November, 2008

184 29.11.2013 C.R.R. 3218 of 2009 SD In the matter of : Radhey Shyam Poddar.

Vs. The State of West Bengal & Anr.

Mr. Sandipan Ganguly.

... For the Petitioner.

Let copies of the application be served upon Mr.Mihir Kundu, advocate who ordinarily appears for the Provident Fund authorities as also upon Mr. Sanjoy Banerjee, advocate, who ordinarily appears for the State.

Let the matter appear under the same heading on 18th December, 2013..

(JOYMALYA BAGCHI, J.)