Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in Central Provinces Laws Act, 1875

10. Publication of rules.Force of rules.-

All rules made under this Act shall [* * * *] [The words "when sanctioned by the G.G. in C" rep. by Act 38 of 1920, s.2 and Sch. I. ] be published in the [Official Gazette] [Substituted by the A.O. 1937 for "C.P. Gazette"] and shall thereupon have the force of law.