Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(II) in The Rajasthan Agricultural Produce Markets Rules, 1963 (II)O;kikfj;ksa vkSj nykyksa ds fuokZpu&{ks=ksa ds fy, & fu;e 69 ds lkFk ifBr vf/kfu;e dh /kkjk 4 dh mi&/kkjk (2) ;k /kkjk 14 ds v/khu] fuokZpu ds o"kZ dh igyh tuojh dks O;kikjh nyky ("d" oxZ ;k "[k" oxZ) dh fof/kekU; vuqKfIr ;k dksbZ la;qDr vuqKfIr j[kus okyk dksbZ Hkh O;fDr O;kikfj;ksa vkSj nykyksa ds fuokZpu&{ks=ksa esa er nsus ds fy, vfgZr gksxkA
