Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Tripura - Subsection

Section 12(3)(b) in Tripura Municipal Act, 1994

(b)in the case of a Municipal Council, not less than fifteen and not more than twenty five; and