Supreme Court - Daily Orders
Johnson P.V. vs The State Of Kerala on 18 December, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.14 COURT NO.12 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 11098/2019
(Arising out of impugned final judgment and order dated 29-10-2019
in BA No. 6758/2019 passed by the High Court Of Kerala At
Ernakulam)
JOHNSON P.V. Petitioner(s)
VERSUS
THE STATE OF KERALA Respondent(s)
(FOR ADMISSION and I.R. and IA No.186006/2019-EXEMPTION FROM FILING
O.T. and IA No.186005/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 18-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. P. V. Dinesh, AOR
Ms. Sindhu T.P., Adv.
Mr. Mukund P. Unny, Adv.
Mr. Jayan Kuttichakku, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending applications stand disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2019.12.19
13:31:36 IST
Reason: