Section 1118(c) in Police Regulations, Bengal , 1943
(c)As soon as the name of an absconder has been entered in this register, the Superintendent shall send the roll of the absconder to the police-station concerned for entry in the police-station register, and a copy of it to any district or other police-station of his own district, where the absconder may have relatives, for entry in Part II of the register.
