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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Public Records Rules, 1997

(3)Where microfilm rolls may be available, the original records shall not be supplied for consultation to research scholars. No copy of any record shall be made by anyone without the prior permission of the Director General or Head of the Archives, as the case may be.