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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(4)(vi) in Andhra Pradesh Brewery Rules, 2006

(vi)Maximum Retail Price. (M.R.P.) shall be incorporated in the label after the same is indicated by the Andhra Pradesh Beverages Corporation Limited.)