Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)When a Flag Officer, Commodore, or officer of equivalent rank, in uniform is passing a ship not under way in a boat showing a Red or Blue disc as appropriate, the "alert" shall be sounded on the bugle.