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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(1)(v) in The U.P. Participatory Irrigation Management Act, 2009

(v)corrupts or fouls the water of any canal so as to render it less fit for the purposes for which it is ordinarily used;