Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 71 in Mising Autonomous Council Act, 1995 71. Reservation for services. - Subject to the provisions of the law for the time being in force the General Council shall have the power to reserve jobs for the scheduled tribes within its jurisdiction.
