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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3)(c) in The Bihar School Examination Board Act, 1952

(c)[ to recommend to the Director of Education (Secondary Education) Bihar text books for high schools classes at the secondary stage and higher secondary classes at the higher secondary stage, other than those published by the Bihar Text Book Committee;] [Substituted by Act 27 of 1976 and again substituted by Act 29 of 1976.]