Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(4) in Telangana Medical Practitioners Registration Act, 1968 (4)In the absence of the Chairman and the Vice- Chairman a meeting of the Council may be presided over by a member elected by the majority of the members present at the meeting.
