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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxi) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxi)under section 135, prescribing the form in which accounts of receipts and expenditure of Zilla Parishads or Panchayat Samitis shall be kept and prescribing the financial or revenue year on the last day of which such accounts shall be balanced;