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Madhya Pradesh High Court

Neha Kinnar vs The State Of Madhya Pradesh on 28 November, 2022

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

                                                         1
                                  IN THE HIGH COURT OF MADHYA PRADESH
                                               AT GWALIOR
                                                MCRC No. 56077 of 2022
                                         (NEHA KINNAR Vs THE STATE OF MADHYA PRADESH)

                      Dated : 28-11-2022
                             Shri Ravi Dwivedi, learned counsel for the applicant.

                             As prayed, list tomorrow (29.11.2022).


                                                                    (DEEPAK KUMAR AGARWAL)
                                                                             JUDGE

                      mani

SUBASRI MANI
2022.11.29

11:02:18

-08'00'