Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 44 in The National Dairy Development Board Act, 1987 44. [Exemption from tax on income] Omitted by Act 20 of 2002 (20 of 2002) s.162 (w.e.f. 1-4-2003).
