Section 9 in The Rajasthan Foreign Liquor (Grant of Wholesale Trade & Retail Off Licences) Rules, 1982
9. Repeal & savings.
- The Rajasthan Foreign Liquor (Grant of Wholesale Trade and Retail off Licences) Rules, 1972 are hereby repealed:Provided that any action taken and any licence granted under the rules so repealed shall be deemed to have been taken and granted under the provisions of these rules.Amendments
