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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Contractor's Licence granted to Private or Public Limited company or Partnership Firm shall be renewed for a period of five years if there is no change in legal entity of the company or Firm to whom licence was originally granted.