Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Rajasthan - Subsection Section 104(v) in Rajasthan Municipalities Act, 2009 (v)any other civic service, in such manner, and at such rates as may be determined by it from time to time with prior approval of the State Government :
