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Rajasthan High Court - Jodhpur

Ashu Singh Bhati vs State Of Rajasthan And Ors on 22 April, 2022

Bench: Vijay Bishnoi, Madan Gopal Vyas

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                 D.B. Spl. Appl. Writ No. 1111/2017
Shiva Corporation India Limited Through Its Director Shri Yagya
Pratap Singh Shekhawat S/o Shri Na, Having Its Registered
Office At A-24, Ambabadi, Sikar Road, Jaipur- 302012 Rajasthan
                                                                        ----Appellant
                                      Versus
1.     State     Of    Rajasthan        Through         Principal      Secretary   To
       Government, Mines Department, Government Secretariat,
       Jaipur.
2.     Joint Secretary To Government, Mines Gr. 2 Department,
       Government Secretariat, Jaipur.
3.     Director, Department Of Mines And Geology, Udaipur.
4.     Superintending Mining Engineer, Department Of Mines
       And Geology, Bhilwara, Rajasthan
5.     Assistant Mining Engineer, Tehsil Chittorgarh, District
       Chottorgarh Rajasthan.
6.     Union      Of     India       Through          Secretary,        Ministry   Of
       Enviornment           And       Forest        And           Climate   Change,
       Government          Of      India,      Paryavaran            Bhawan,   C.g.o
       Complex, Lodhi And Road, New Delhi- 110003.
                                                                     ----Respondents
                  D.B. Spl. Appl. Writ No. 471/2018
Himmat Singh, Son Of Shri Kalyan Singh Shekhawat, Resident Of
98,   Rooprajat        Township,        Phase-11,         Paal       Road,   Jodhpur
Rajasthan.
                                                                        ----Appellant
                                      Versus
1.     State Of Rajasthan Through The Principal Secretary To
       The     Government,            Mines        Department,           Government
       Secretariat, Jaipur.
2.     Jt. Secretary To Government, Mines Gr. 2 Department,
       Government Secretariat, Jaipur.
3.     Director, Department Of Mines And Geology, Udaipur.
4.     Mining Engineer, Jodhpur.
5.     Union      Of     India       Through          Secretary,        Ministry   Of
       Environment           And       Forest        And           Climate   Change,


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      Government        Of     India,       "paryavran           Bhawan",      C.g.o
      Complex, Lodhi Road, New Delhi- 110003.
                                                                  ----Respondents
               D.B. Spl. Appl. Writ No. 472/2018
Sher Singh Son Of Shri Mangal Singh, Resident Of 13, Shiv
Nagar, Ajmer Road, Jaipur Rajasthan.
                                                                     ----Appellant
                                   Versus
1.    State Of Rajasthan Through The Principal Secretary To
      The     Government,          Mines        Department,           Government
      Secretariat, Jaipur.
2.    Jt. Secretary To Government, Mines Gr. 2 Department,
      Government Secretariat, Jaipur.
3.    Director, Department Of Mines And Geology, Udaipur.
4.    Superintendent Mining Engineer, Ajmer, Distt. Ajmer,
      Rajasthan.
5.    Mining Engineer, Tehsil Makrana, District Nagar
6.    Union    Of     India       Through          Secretary,        Ministry     Of
      Environment         And       Forest        And           Climate      Change,
      Government Of India, Paryavranbhawan, C.g.o. Complex,
      Lodhi Road, New Delhi- 110003.
                                                                  ----Respondents
               D.B. Spl. Appl. Writ No. 473/2018
Ashu Singh Bhati, Son Of Shri Magan Singh Bhati, Resident Of
45, Pashchim Vihar, Vaishal Nagar, Jaipur Rajasthan.
                                                                     ----Appellant
                                   Versus
1.    State Of Rajasthan Through The Principal Secretary To
      The     Government,          Mines        Department,           Government
      Secretariat, Jaipur.
2.    Jt. Secretary To Government, Mines Gr. 2 Department,
      Government Secretariat, Jaipur.
3.    Director, Department Of Mines And Geology, Udaipur.
4.    Superintendent          Mining        Engineer,            Bhilwara,     Distt.
      Bhilwara, Rajasthan.
5.    Mining Engineer, Chittorgarh.
6.    Union    Of     India       Through          Secretary,        Ministry     Of


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      Environment          And       Forest        And           Climate   Change,
      Government Of India, Paryavranbhawan, C.g.o. Complex,
      Lodhi Road, New Delhi- 110003.
                                                                   ----Respondents
                D.B. Spl. Appl. Writ No. 601/2018
Abhimanyu Choudhary, Son Of Shri Naresh Kumar Choudhary,
Resident Of C-57, Hanuman Nagar, Raghu Marg, Khatipura,
Jaipur Rajasthan.
                                                                      ----Appellant
                                    Versus
1.    State Of Rajasthan Through The Principal Secretary To
      The     Government,           Mines        Department,           Government
      Secretariat, Jaipur.
2.    Jt. Secretary To Government, Mines Gr. 2 Department,
      Government Secretariat, Jaipur.
3.    Director, Department Of Mines And Geology, Udaipur.
4.    Superintendent Mining Engineer, Department Of Mines
      And Geology, Khanij Bhawan, Behind Udyog Bhawan,
      Jaipur.
5.    Additional Director Mining Zone Udaipur, Udaipur.
6.    Mining Engineer, Bhilwara
7.    Union     Of     India       Through          Secretary,        Ministry   Of
      Environment          And       Forest        And           Climate   Change,
      Government Of India, Paryavran Bhawan, C.g.o Complex,
      Lodhi Road, New Delhi- 110003.
                                                                   ----Respondents
                D.B. Spl. Appl. Writ No. 602/2018
Abhishek Choudhary, Son Of Shri Virendra Singh Choudhary,
Resident Of 16, Jato Ka Mohalla, Gram Harnathpura, Shyampura
Nuwa, Distt. Jhunjhunu.
                                                                      ----Appellant
                                    Versus
1.    State Of Rajasthan Through The Principal Secretary To
      The     Government,           Mines        Department,           Government
      Secretariat, Jaipur.
2.    Jt. Secretary To Government, Mines Gr. 2 Department,
      Government Secretariat, Jaipur.
3.    Director, Department Of Mines And Geology, Udaipur.

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4.     Superintending Mining Engineer, Department Of Mines
       And Geology, Khanij Bhawan, Ajaad Nagar, Bhilwara.
5.     Mining Engineer Department Of Mines And Geology
       Jodhpur., Khanij Bhawan, Ajaad Nagar, Distt. Bhilwara,
       Rajasthan.
6.     Union      Of     India       Through          Secretary,        Ministry     Of
       Environment           And       Forest        And           Climate      Change,
       Government          Of     India,       "paryavran           Bhawan",      C.g.o
       Complex, Lodhi Road, New Delhi- 110003.
                                                                     ----Respondents
                  D.B. Spl. Appl. Writ No. 603/2018
Shiva Corporation India Limited, Through Its Director Ashu Singh
Bhati, Son Of Shri. Magan Singh, Having Its Registered Office At
312, Ganpati Plaza, M.i. Road, Jaipur Rajasthan.
                                                                        ----Appellant
                                      Versus
1.     State Of Rajasthan Through Principal Secretary To The
       Government, Mines Department, Government Secretariat,
       Jaipur.
2.     Jt. Secretary To Government, Mines Gr. 2 Department,
       Government Secretariat, Jaipur.
3.     Director, Department Of Mines And Geology, Udaipur.
4.     Superintendent Mining Engineer Sme-Iii, Department Of
       Mines     And     Geology,        Khanij       Bhawan,         Shastri    Circle,
       Udaipur.
5.     Union      Of     India       Through          Secretary,        Ministry     Of
       Environment           And       Forest        And           Climate      Change,
       Government Of India, Paryavran Bhawan, C.g.o Complex,
       Lodhi Road, New Delhi-110003.
                                                                     ----Respondents
                  D.B. Spl. Appl. Writ No. 604/2018
Ashu Singh Bhati Son Of Shri Magan Singh Bhati, Resident Of
45, Pashchim Vihar, Vaishali Nagar, Jaipur Rajasthan.
                                                                        ----Appellant
                                      Versus
1.     State Of Rajasthan Through The Principal Secretary To
       The     Government,            Mines        Department,           Government
       Secretariat, Jaipur.


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2.     Jt. Secretary To Government, Mines Gr. 2 Department,
       Government Secretariat, Jaipur.
3.     Director, Department Of Mines And Geology, Udaipur.
4.     Superintending Mining Engineer, Department Of Mines
       And Geology, Khanij Bhawan, Ajaad Nagar, Bhilwara.
5.     Mining Engineer Department Of Mines And Geology,
       Khanij Bhawan, Ajaad Nagar, Distt. Bhilwara, Rajasthan.
6.     Union    Of     India       Through          Secretary,        Ministry    Of
       Environment         And       Forest        And           Climate    Change,
       Government        Of     India,       "paryavran           Bhawan",     C.g.o
       Complex, Lodhi Road, New Delhi- 110003.
                                                                   ----Respondents
                D.B. Spl. Appl. Writ No. 620/2018
Rajasthan Fort And Palace Pvt. Ltd. Through Its Director Peter
Dessa, Son Of Shri Samuel Dessa, Having Its Registered Office
At 312, Ganpati Plaza, M.i. Road, Jaipur Rajasthan.
                                                                      ----Appellant
                                    Versus
1.     State Of Rajasthan Through The Principal Secretary To
       The     Government,          Mines        Department,           Government
       Secretariat, Jaipur.
2.     Jt. Secretary To Government, Mines Gr. 2 Department,
       Government Secretariat, Jaipur.
3.     Director, Department Of Mines And Geology, Udaipur.
4.     Mining Engineer, Chittorgarh.
5.     Additional Director Mining, Udaipur Zone, Udaipur.
6.     Union    Of     India       Through          Secretary,        Ministry    Of
       Environment         And       Forest        And           Climate    Change,
       Government        Of     India,       "paryavran           Bhawan",     C.g.o
       Complex, Lodhi Road, New Delhi- 110003.
                                                                   ----Respondents
                D.B. Spl. Appl. Writ No. 669/2018
Paras Sethi Son Of Shri Pradeep Kumar Sethi, Resident Of A-
189, New Friends Colony, New Delhi-110048
                                                                      ----Appellant
                                    Versus
1.     State    Of     Rajasthan          Through         Principal        Secretary,
       Department Of Mines And Geology, Government Of

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       Rajasthan, Secretariat, Jaipur
2.     Joint Secretary To Government, Mines Gr.ii Department,
       Government         Of    Rajasthan,        Government        Secretariat,
       Jaipur.
3.     Director, Mines And Geology Department, Government Of
       Rajasthan, Udaipur.
4.     Assistant Mining Engineer, Department Of Mines And
       Geology, Tehsil Chauhtan, District Barmer, Rajasthan.
5.     Suprintendant       Mining         Engineer,     Mines     And   Geology
       Department, Jodhpur.
                                                                ----Respondents


For Appellant(s)      :    Mr. Kuldeep Mathur, Senior Advocate
                           assisted by Mr. Ankur Mathur
For Respondent(s)     :    Mr.   Sandeep Shah, AAG, assisted by
                           Mr.   Abhimanyu Singh Rathore
                           Mr.   Pooshan for Mr. B.P. Bohra
                           Mr.   Pranav Sharma for Mr. Jaideep Singh



           HON'BLE MR. JUSTICE VIJAY BISHNOI

HON'BLE MR. JUSTICE MADAN GOPAL VYAS Judgment / Order 22/04/2022 Learned counsel for the appellants Mr. Kuldeep Mathur, Senior Advocate assisted by Mr. Ankur Mathur has submitted that the controversy involved in these appeals are set at rest by the Hon'ble Supreme Court in Special Leave Petition (Civil) No.10587 of 2019 passed in Bajri Lease Lol Holders Welfare Society Vs. The State of Rajasthan & Ors. decided on 11.11.2021 and, therefore, the matters may be remitted to the State Government to decide the cases of the appellants in the light of the order passed by the Hon'ble Supreme Court in Bajri Lease Lol Holders Welfare Society (supra) and the subsequent amendment brought by the State Government in Rule 5(4) of the (Downloaded on 22/04/2022 at 09:36:49 PM) (7 of 7) Rajasthan Minor Mineral Concession Rules, 2017 vide Notification dated November 16th, 2021, pursuant to the order passed by the Hon'ble Supreme Court.

Mr. Sandeep Shah, learned AAG appearing on behalf of the respondents is not in a position to dispute the fact that the controversy involved in these appeals is more or less covered by the decision of the Hon'ble Supreme Court in Bajri Lease Lol Holders Welfare Society (supra).

In view of the above, these appeals are disposed of. The matters are remitted to the State Government for taking a decision afresh in the light of the judgment of the Hon'ble Supreme Court in Bajri Lease Lol Holders Welfare Society (supra) and the amendment carried out by the State Government in Rule 5(4) of Rajasthan Minor Mineral Concession Rules, 2017 vide Notification dated November 16th, 2021.

It is expected that the State Government shall decide the present cases afresh expeditiously preferably within a period of three months from the date of production of certified copy of this order.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 63-72-AjaySingh/-

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