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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(4)(ii) in Puducherry Buildings (Lease and Rent Control) Act, 1969

(ii)in the case of any non-residential building, twenty-five per cent of the cost of site in which the building is constructed and the cost of construction of the building as determined under this section.