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State of West Bengal - Section

Section 117 in Police Regulations, Calcutta, 1968

117. Post-mortem examination and report. - (a) On completing the post-mortem examination the medical officer shall fill up the whole of the West Bengal Form No. 5372 (B.P. Form No. 50) in triplicate by the pen-carbon process and shall send one copy of it to the Investigating Officer through the constable who brought the corpse.

(b)In the South Suburbs the Medical Officer shall also send one copy of the post-mortem report to the Investigating Officer through the Chief Medical Officer of Health.
(c)The Register of the post-mortem examinations shall be kept by the Medical Officer in charge of the morgue.