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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(5)(b) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(b)ten copies or such number of copies as the Commission may direct each signed by the applicant, of maps of the proposed area of transmission or distribution on such scale as may be laid down by the Commission;