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[Cites 0, Cited by 0] [Section 28A] [Entire Act]

State of Odisha - Subsection

Section 28A(1) in Orissa Zilla Parishad Election Rules, 1994

(1)The procedure as prescribed in the Orissa Grama Panchayats Election Rules relating to voting [and counting] [Substituted vide O.G.E. No. 1265 of 1995.] by electronic voting machine shall mutatis mutandis apply to the voting under these rules.