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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(2)For the Government lands allotted under the rules, the price at the following scale for each soil class shall be charged from the allottee's.
S. No. District Soil Class Price per bigha
1. Jalore I Rs. 300/-
    II Rs. 225/-
2. Pali Chahi I, II, III Rs. 450/-
    Chahi IV, V  
    Jawai I, II Rs. 375/-
    Barani I, II  
    Barani III and  
    others un-command. Rs. 225/-