For every licence granted or renewed under these rules there shall be charged fee not exceeding the following scales :(a)For the grant or renewal of a licence for one year in respect of permanent buildings-Rs. 25 for an area of 500 square feet or an additional fee of Rs. 5 for every 100 square feet or fraction thereof in excess of 500 square feet;(b)For the grant or renewal of a temporary licence - Rs. 5 per month or portion thereof for an area of 500 square feet and an additional fee of Re. 1 per month or portion thereof for every 100 square feet or fraction thereof in excess of 500 square feet.Public Markets
