Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(i) in Finance (No. 2) Act, 2014

(i)for the words "deemed to be a transaction", the words "deemed to be an international transaction" shall be substituted;