Madhya Pradesh High Court
Anil @ Annu vs The State Of Madhya Pradesh on 17 November, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 CRA-8166-2019 The High Court Of Madhya Pradesh CRA No. 8166 of 2019 (ANIL @ ANNU Vs THE STATE OF MADHYA PRADESH) 9 Jabalpur, Dated : 17-11-2021 None for the appellant.
Mr. Sachin Jain, learned Panel Lawyer for the State. The written objections have been filed in this appeal. List this appeal on 7.12.2021.
(ATUL SREEDHARAN) (SUNITA YADAV)
JUDGE JUDGE
ps
PRASHANT SHRIVASTAVA
2021.11.17 16:01:03 +05'30'