Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(3) in The Bihar Maintenance of Public Order Act, 1949 (3)It extends of the whole of the [State] [Substituted by A.L.O.] of Bihar.
