Section 2(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Section 2(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)"Emergency list" means the list entitled as such on which officers are placed

(i)In accordance with Chapter X of these Regulations; and

(ii)In accordance with any other regulations in force for the time being;