Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(b) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968 (b)a report in Form B every week as long as the work-stoppage continues within three days of the expiry of the week to which the report relates:
