Jammu & Kashmir High Court - Srinagar Bench
Ghulam Mohammad Ganie vs Financial Commissioner And Anr. ... on 21 October, 2022
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
S. No.15
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 1746/2022
CM 5872/2022
GHULAM MOHAMMAD GANIE ...Petitioner(s)
Through: Mr. Tasaduq H. Khawaja, Advocate
Vs
FINANCIAL COMMISSIONER AND ANR. (REVENUE ...Respondent(s)
DEPARTMENT)
Through: Mr. M. Amin, Advocate for 2
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
21.10.2022 Reply stands filed on behalf of respondent No. 2. Learned counsel for the petitioner shall file objections to application bearing CM No. 5872/2022 seeking vacation of interim order dated 18.08.2022, passed by the writ court.
List on 29.11.2022.
Interim direction, if any subsisting, shall continue till the next date of hearing.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 21.10.2022 ARIF