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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Ganie vs Financial Commissioner And Anr. ... on 21 October, 2022

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                     S. No.15
                                                                     Regular list
       IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT SRINAGAR

                                     WP(C) 1746/2022
                                      CM 5872/2022
   GHULAM MOHAMMAD GANIE                                         ...Petitioner(s)

   Through: Mr. Tasaduq H. Khawaja, Advocate

                                           Vs
   FINANCIAL COMMISSIONER      AND     ANR.     (REVENUE          ...Respondent(s)
   DEPARTMENT)

   Through: Mr. M. Amin, Advocate for 2

   CORAM:
    HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                       ORDER

21.10.2022 Reply stands filed on behalf of respondent No. 2. Learned counsel for the petitioner shall file objections to application bearing CM No. 5872/2022 seeking vacation of interim order dated 18.08.2022, passed by the writ court.

List on 29.11.2022.

Interim direction, if any subsisting, shall continue till the next date of hearing.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 21.10.2022 ARIF