Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68T] [Entire Act] Union of India - Subsection Section 68T(j) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (j)such other officers of the Central or State Government as are specified by the Central Government in this behalf by notification in the Official Gazette.
