Supreme Court - Daily Orders
Commissioner Of Custom And Central ... vs M/S Ultra Tech Cement Ltd on 28 October, 2020
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
CA NO. 1108 OF 2019
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 1108 OF 2019
COMMISSIONER OF CUSTOM AND CENTRAL EXCISE ...APPELLANT(S)
VERSUS
M/S ULTRA TECH CEMENT LTD ...RESPONDENT(S)
WITH
CIVIL APPEAL NOS. 1109-1110/2019
CIVIL APPEAL NO.1111 OF 2019
CIVIL APPEAL NO.1115 OF 2019
CIVIL APPEAL NOS.5245-5246 OF 2017
CIVIL APPEAL NO.5734 OF 2017
CIVIL APPEAL NO.9771 OF 2017
CIVIL APPEAL NO.11226 OF 2017
CIVIL APPEAL NO.8342 OF 2018
AND
CIVIL APPEAL NO.5187 OF 2019
O R D E R
In terms of the change brought in the litigation policy of the Signature Not Verified Government deciding to withdraw all the matters pending for Digitally signed by GULSHAN KUMAR ARORA Date: 2020.11.06 10:34:46 IST Reason: adjudication before this Court in which tax effect/revenue involved is less than Rs.02 crores, learned counsel for the appellant(s) CA NO. 1108 OF 2019 2 seek leave of this Court to withdraw the Appeals.
The Appeals are dismissed as withdrawn. However, The questions of law are left open.
………………………………………………….CJI [S.A. BOBDE] ………………………………………………...J. [A.S. BOPANNA] NEW DELHI …………………………………………………..J. 28TH OCTOBER, 2020 [V. RAMASUBRAMANIAN] CA NO. 1108 OF 2019 3 S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 1108/2019 COMMISSIONER OF CUSTOM AND CENTRAL EXCISE Appellant(s) VERSUS M/S ULTRA TECH CEMENT LTD Respondent(s) ([OFFICE REPORT FOR DIRECTION] ) WITH CIVIL APPEAL NO. 1109-1110 OF 2019 (OFFICE REPORT FOR DIRECTION) CIVIL APPEAL NO.1111 OF 2019 (OFFICE REPORT FOR DIRECTION) CIVIL APPEAL NO.1115 OF 2019 (OFFICE REPORT FOR DIRECTION) CIVIL APPEAL NOS.5245-5246 OF 2017 (OFFICE REPORT FOR DIRECTION) CIVIL APPEAL NO.5734 OF 2017 (OFFICE REPORT FOR DIRECTION AND EX-PARTE STAY AND WITHDRAWAL OF CASE) CIVIL APPEAL NO.9771 OF 2017 (OFFICE REPORT FOR DIRECTION AND CONDONATION OF DELAY IN FILING AND STAY APPLICATION) CIVIL APPEAL NO.11226 OF 2017 (OFFICE REPORT FOR DIRECTION AND STAY APPLICATION) CIVIL APPEAL NO.8342 OF 2018 (OFFICE REPORT FOR DIRECTION AND STAY APPLICATION) CIVIL APPEAL NO.5187 OF 2019 (OFFICE REPORT FOR DIRECTION AND EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND STAY APPLICATION) Date : 28-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN CA NO. 1108 OF 2019 4 For Appellant(s) Mr. K.M.Nataraj,ASG Mr. Sanjay Jain,ASG Mr. Jayant K.Sud,ASG Mr. Balbir Singh,ASG K.L. Janjani,Adv.
Ms. Nisha Bagchi,Adv.
Ms. Sunita Rani Singh,Adv. Mr. Piyush Beriwal,Adv. Mr. P.V. Yogeswaran,Adv. Ms. Vinita Sinha,Adv.
Mr. Amit Sharma,Adv.
Mr. Rupesh Kumar,Adv.
Mr. Sekhar Vyas,Adv.
Mr. Tejas Patel,Adv.
Mr. Vatsal Joshi,Adv.
Mr. H.R. Rao,Adv.
Mr. B. Krishna Prasad, AOR For Respondent(s) Ms. Charanya Lakshmikumaran,Adv.
Mr. Aditya Bhattacharya,Adv. Ms. Apeksha Mehta,Adv.
Ms. Mounica Kasturi,Adv. Mr. Punit Dutt Tyagi, AOR Mr. A.Karthik,Adv.
Mr. Anil Kumar B.,Adv.
Mr. Cherian Punnoose,Adv. Mr. V.K. Sidharthan,AOR Ms. Charanya LakshmiKumaran,Adv. Mr. Aditya Bhattacharya,Adv. Ms. Apeksha Mehta,Adv.
Ms. Mounica Kasturi,Adv. Mr. R.Parthasarathy,AOR Ms. Aruna Gupta,Adv.
Mr. Shubhranshu Padhi,AOR Mr. Ashish Yadav,Adv.
Mr. Rakshit Jain,Adv.
Mr. Vishal Banshal,Adv.
Mr. kabir Dixit,AOR Mr. Sourabh,Adv.
Mr. S. Nandakumar,Adv.
Ms. Deepika Nandakumar,Adv. Mr. M.S. Saran Kumar,Adv. Mr. Naresh Kumar,AOR Mr. Shantanu Krishna,AOR Mr. Puneet Bansal,Adv.CA NO. 1108 OF 2019 5
Mr. Advitiya Awasthi,Adv. Mr. Sourabh,Adv.
UPON hearing the counsel the Court made the following O R D E R In terms of the change brought in the litigation policy of the Government deciding to withdraw all the matters pending for adjudication before this Court in which tax effect/revenue involved is less than Rs.02 crores, learned counsel for the appellant(s) seek leave of this Court to withdraw the Appeals.
The Appeals are dismissed as withdrawn. However, The questions of law are left open.
(GULSHAN KUMAR ARORA) (INDU KUMARI POKHRIYAL) AR-CUMN-PS ASSISTANT REGISTRAR (Signed order is placed on the file)