Delhi High Court - Orders
Amardeep Builders vs Dsiidc on 20 March, 2026
$~20 to 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
O.M.P. (COMM) 79/2024
AMARDEEP BUILDERS .....Petitioner
Through: Ms. Stuti Jain, Mr. Akshu Jain,
Ms. Vishwa Bharti & Ms.
Afreen, Advs.
versus
DSIIDC .....Respondent
Through: Ms. Tajinder Virdi, Adv.
21
+ O.M.P. (COMM) 164/2025 & I.A. 9885/2025 (For Delay of 07
days in Re-filing Petition)
AMARDEEP BUILDERS .....Petitioner
Through: Ms. Stuti Jain, Mr. Akshu Jain,
Ms. Vishwa Bharti & Ms.
Afreen, Advs.
versus
DSIIDC .....Respondent
Through: Ms. Tajinder Virdi, Adv.
22
O.M.P. (COMM) 166/2025
AMARDEEP BUILDERS .....Petitioner
Through: Ms. Stuti Jain, Mr. Akshu Jain,
Ms. Vishwa Bharti & Ms.
Afreen, Advs.
versus
DSIIDC .....Respondent
Through: Ms. Tajinder Virdi, Adv.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/03/2026 at 21:12:14
ORDER
% 20.03.2026
1. A request for an adjournment has been sought on behalf of the learned counsel appearing for the parties.
2. Accordingly, list on 21.08.2026.
3. A photocopy of the Order passed today be kept in the connected matters.
HARISH VAIDYANATHAN SHANKAR, J.
MARCH 20, 2026/v/kr/sg This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2026 at 21:12:14