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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2)(b) in Kerala Survey and Boundaries Act 1961

(b)all suits and other proceedings under any of the aforesaid Acts pending at the commencement of this Act before any court or Act, as if that aforesaid Act had continued in force and it is Act had not been passed.