Section 113(1) in Goa Co-operative Societies Rules, 2003

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(1)The filing fees to be paid while submitting the documents specified in section 81 of the Act shall be as follows:-Society whose-

(a)	Paid up capital is upto Rs. 1.00 lakh	......... Rs. 100/-
(b)	Paid up capital exceeds Rs. 1.00 lakh but does not exceed Rs.5.00 lakhs	......... Rs. 200/-
(c)	Paid up capital exceeds Rs. 5.00 lakhs but does not exceed Rs.25.00 lakhs	......... Rs. 300/-
(d)	Paid up capital exceeds Rs. 25.00 lakhs	......... Rs. 500/-

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