Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(a) in The Displaced Persons (Compensation and Rehabilitation) Act, 1954 (a)by the notification of the Government of Punjab in the Department of Rehabilitation No.4895-Development or 4891-Development dated the 8th July, 1959, or
