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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Odisha - Subsection

Section 79(6) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(6)Every septic tank shall be provided with a ventilating pipe of at least 50 millimetres diameter. The top of the pipe shall be provided with a suitable cage of mosquito-proof wire mesh.