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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Bihar - Subsection

Section 25(4) in The Bihar Motor Transport Workers Rules, 1962

(4)At every operating centre and halting station where less than 250 motor transport workers call on duty every day first aid boxes or cub-boards of the standard set out in Schedule-II shall be provided. Every first-aid box or cup-board shall be clearly marked "First Aid" cup-boards shall be readily accessible during all working hours and shall be in charge of an employee of the undertaking trained in first-aid.