Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 58D in The Reserve Bank of India Act, 1934 58D. Application of section 58B barred.— Nothing contained in section 58B shall apply to, or in respect of, any matter dealt with in section 42.
