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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(b) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(b)Where the licence has been issued for a specified period, a fresh licence shall be produced before the expiry of the period of validity of the said licence.