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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(f) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(f)'Horticulture nursery' means any place where horticulture plants, fruits, vegetables and flowers are in the regular course of business, propagated and sold for transplantation;