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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Manipur - Subsection

Section 15(2)(b) in Manipur State Commission For The Scheduled Tribes Act, 2014

(b)the form in which the annual statement of accounts shall be prepared under sub-sections (2) and (3) of section 13;