Delhi High Court - Orders
Court On Its Own Motion Re: Suicide ... vs Unknown on 28 February, 2020
Bench: Siddharth Mridul, Najmi Waziri
$~SB-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017, CRL.M.A.13198/2017, 14493/2017,
15145/2017, 16619/2017, 16639/2017, 3556/2018, 4559/2018,
8441/2018, 34126/2019 & 4524/2020
COURT ON ITS OWN MOTION RE: SUICIDE COMMITTED BY
SUSHANT ROHILLA, LAW STUDENT OF I.P. UNIVERSITY
..... Appellant
Through Mr. Dayan Krishnan, Senior Counsel
(Amicus Curiae) along with Ms.
Aakashi Lodha, Mr. Sanjeevi
Seshadri, Mr. Sukrit Seth and Ms.
Niharika Kaul, Advocates.
versus
......... ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
along with Mr. Raajan Chawla, Mr.
S.B. Singh, Mr. Tanmaya Mehta and
Mr. R.M. Sharma, Mr. Honey
Khanna, Mr. Vinay Garg and Mr.
Gautam Chouhan, Advocates for R-
1/ALSD.
Mr. Mukul Talwar, Senior Counsel
and Mr. Abhay Chattopadhyay,
Advocate for respondent No.
2/GGSIPU.
Ms. Rishu Agarwal and Mr. Swetank
Shantanu, Advocates for NIFT.
Mr. Anurag Mathur, Advocate for
South Asian University.
Mr. Fuzail Ahmad Ayyubi, Standing
Counsel along with Mr. Ibad
Mushtaq, Advocate for Jamia Millia
Islamia.
Mr. Yashvardhan, Ms. Kritika Nagpal
and Ms. Bhavya Bhatia, Advocates
for DPSRU.
Mr. Atul Kumar, Ms. Sweety Singh,
Mr. Rahul Pandey and Mr. Girish
Chandra, Advocates for AIIMS.
Mr. Gyan Prakash and Ms. Neeraj,
Advocates for Rashtriya Sanskrit
Sansthan.
Mr. Binod Kumar Jha, Advocate for
National School of Drama.
Mr. Piyush Sharma and Mr. Suresh
Garg, Advocates for IARI.
Mr. Neeraj Verma, Advocate for NIT
Delhi.
Mrs. Avnish Ahlawat, Standing
Counsel along with Mr. N.K. Singh
and Mr. Himank Ahuja, Advocates
for DTU/NSUT & IGTUW.
Dr. Subhash C. Gupta, Advocate (D-
192/1985) for National Museum
Institute of History of Art.
Ms. Anushka Ashok, Mr. Navdeep
Singh and Mr. Rachit Dhawan,
Advocates for IIFT & JNU.
Mr. Harsh K. Sharma, Standing
Counsel along with Ms. Vaibhavi
Sharma, Mr. Rohit Gaur and Mr.
Lakshya Parashar, Advocates for Bar
Council of India (BCI).
Mr. Rahul Mehra, Standing Counsel
(Crl.) along with Mr. Chaitanya
Gosain and Mr. Divyank Tyagi,
Advocates for State.
Ms. Kamini Jaiswal, Mr. Jatinder
Singh, Mr. Vikas Jain, Mr. Anikt
Malhotra, Mr. Keshav Datta,
Advocates for Intervener along with
Ms. Mehak Rohilla, Intervener in
person.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 28.02.2020 The Hon'ble Division Bench has not assembled today. Renotify on 03.04.2020.
BY ORDER COURT MASTER FEBRUARY 28, 2020 as