Karnataka High Court
Aneesh Joseph vs Rajiv Gandhi University Of Health ... on 17 March, 2008
Author: Ashok B.Hinchigeri
Bench: Ashok B.Hinchigeri
L22 ' INTHE HIGH ooumon DATED THIS--'1'-HE BEFORE-¥.%'j"j_'*-- %' THE%HoN~BI.E MR~.«%Jv%s'r1eE:T?;%T§ _ % L wgrr wrrrzen 1 -ANEESH JOSEPH- S/_0.-N.V. JOSEPH, _ V V aeanaym:-.3 - RIM'. NARl_l_§!s"ATHU- HOUSE;-; -. * I--u.rAn'\t ~_ '- Enuvnanfirv _ _ 4_ " *
« SHAI\.t"i"i-i'i?-SE§17E;'?fiiiE=:-Wm' DID ' T. we I-¢:1;.u~:ME_:Hc:!;aE."*----_._ % jnaKsH1&NA:xA%m4AnA,L% % ~ '?£hRNF5TAKA+-'*5?4.. % ' ., . {;;«§_V.t»'I'.1fi];):3j'.-?'g1..'f5_?\-'I7'i--i_'1..'i§.-S > " % . r=!o«sH5:asHa?PA~xA%V% ; ~. A' !'#GE-9¥WE$'RS;- - "
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- (yo sM'-r.T bEEhAVl&%'Hl-i-K--8HE'1'I¥;t--._ _> _ aampvmzs; » _' ,I_e]'o.-SHREE-sN1LAYA. _.NEI$L¥ADI' H ~ ~ O! SUMA BK} SUNDAR S.'...!L, AGED 95 YEARS, "LA}{ }Nll.'%'.' "
URUNDADY GUDDE, < 'DA 'II II' f\('!'DI I DRE!' I._I"|l'|JI \J'\J.l\ll f\lDI 3 MANGALORE-5'75 103, D.K.DIa"'1' Riv' '1". SUDINA as " % w/0 MRSUNIL E. JATI-[ANNA "
AGEB -27 'ffifififi, _ "E'.BNEZER v1o1m- .__ «. 5 BAY CARE '-
75, B.B.BAILARE, ' Uf)UFi-Oi. ' SUNANDAE3 . .
w/o MR§8U_i3.HF(E{£;R $159133, A AGED 36-w.YE.A§?,S, 'KA:meEE";.
PU.UNCHADI_..ROAD, --
KONAJE ' % MANGAL-ORE ?m%'* 'K; 1., "
naxsmxm KAHNADAV AGNES l3'.VlmEVIV)'.I('13TA'v'TD'S 0UZA C':/Q.STIPHON"FERNA-NDES, % _ "AGED 48~Y_EARS_. ' ~ raonsvas VlHAR"
KEMEHURGUDDE,
-- '--KORAN;C';R13.PADY VILLAGE 8; POST, . ' VLA uL)Y;§s'JA«R, unupl ms'mc'r.
. _ BLESS? VARUGHESE ~ C40 MRJIARLIGI-IEBE, * AGED 29 YEARS, K0""*"AN*~!!-L s~1«:.n..rs.=. T nil: IIIII II 'I uni KOCHUKOIKAL POST, Ql':"5"'l"l.lA'I"l.I(\T\I I In} 'I-II.-Flu: .
I-II-WIIIIIIII PATHANAMTHITTA DISTRICT. 'II'l'."I'_')A I IXIBIXIILKI.
fii hf REE-NA -P THOMAS C10 LEEIALMMA moms, AGED 96 YEARS, rA_nrrH.A_u;1'11L.Fuous.E_, PAVUKKARA POST, !£l..A.!*!!'!.A.R!, ALLEPPAY DISTRICT. y__1§;mu A JOB!!! esoaer.
s/0 GEORGE K.A..' AGED we 'mags, .
mum-mom HOUSE.
iI'A1'lA IIIDA 'DAIJIJII D|"|¢$'.I'\.' - V.I"\Il'|l\II"l'II§.f\I'II3\} I'\.ID.i, '- ' KANNUKKERALA-12. _ SUSAN THOMAS;-. . § Gio 'i'H0iviTfis-S 3%; AGED 29"'m':.~..R9;--:-_V V __ FAiNUaitaio:*_:1'-:fiL Hatrajsfi; '. "
PALLUKACHEEF~3A,.POS'P, ' PAiPPAb',~ . _ Ko*zf'rA!IAM I:3:s"r.Ric:fr,'-V__ ., ' -
Jism JOHN V ._ czio .JoH-N K083, xfi-IGED 97 YEARS-:& é . "PO('}2'.!CIiTI'U MAMA PARMBIL HOUSE, A ' =..cs!uPHAN1KARY'Pos'r, V "ii'L0S_iT.V1;§'ii!§}i£NE ITSOUZA "'ClO._'XAVi0UR D'SOUZA AGED 25 YEARS, KOOTHALE HOUSE, k. " 'T---z«;1Av1NAKA'rrE pom',
- mmwm. 'm.ux.s74 327, KARNATAKA.
CYNTHIA SERRAO D/O MR.AN'I'!-IONEY SERRAO AGED 26 YEARS, PUNIKILA HOUSE, 16 has GD 19 SHUNIPADY, KUDRIPADUVU POST. VIA MOODABIDRI, MANGALORE-574. 227. REENA SHALET MART-IE8 . MRGASPERAN-'I'HONY AGED 25 mans, mm: uousm, mm: posr, B.A.!J.'!'\.l!.A.L 'r_A_I_.u~K-53, ' mxsnma rmzmm.
RENI-'l'A LASRADO .% 1 ~ .. . D-,lQ K-!R.JOSEPH 1;.s;n;,A.:.1g,. A AGED as vmuzs, % aennua E09352, % MERAMAJA1.-POM.
n....nrmr......n.1. 12:2,' . 'V LOUSIA "%:"I!'€fl'E% « D[O.JQACHiN'=3.fiQU'9EIRG; " « AGED 2': L M M NEAR cm mgwammmou, Sfifiiu I11 MANc:.gmRn;57s«o-:5"
.IE'I'I'Y--- FRANCIS?' "
»f.2'giG _ HVAGEAD TIYEARS' ..... ..
- outrun- ' » , vmmm"-Ffiam:-um i-ifiiififi, A * TGLWAFPURAM POST,- _ X ERNAxuz.mTn1sTmcr, "'4«KER£\L%.«~~"
. st) MMA DEPH-N1-VAS " = ».w/-o sUDARsHAN.. AGED 34 YEARS, FLAT No.11, ANNABELLA MANAR I. NEAR BEJAI' K.M-.C., MANGALORE, D.K.DIS'I'RIC'l'. 21 fill MANU CHERIAN KURIAN T 3/0 -K.C. KURIAN.
AGED 98 YEARS, KOCHUTI-MRHA13-M HOUSE, KOLLAD POST.
KO'I"l'AYAM, KERALA. LIJU ABRAHKM-MATHEW f s/o MR.ABRAHm MATHEW; AGED 27 YEARS, "
THARAYATHU nousn, VELLOORE POST, _ mummy xorrrmrm PE'H'l'IONERS tBY$wr. saAi*i3H'§*A RA¢»kADv0¢ATE! D 3 D
-I 'A I.'-KIl'\IVlIl'lI-'El P-,3 BY Rnqxsrmw, DR. M V 'snmfi on HEALTH sermons. 'v'IB";'A N.*.-"\.?a'%.R.- }v'.AP€G.'%.LORE. REP.BY ITS ..PARlNCIPl£L.' 1-ma mnuirnn « I:--:1 " N l\li*\JlgIKJ'VV'114l' HOI'GEBAZI.a.' nu .-:4\'9J :11 A ' £'\i:nun.. ununfi, '?4IANGfiL0R1E-575 006, mificir-'AL.
"i§§i3S,_GOLLEG'E"OF"'iiURSlNG SCIENCES. RESPONDENTS i (BY SR1 N.K. RAM-ESH, ADVOCATE won R1] W1-it Pctifion is filed under Articles 226 and 227 ofthc Co11;stitufion of India praying" to direct- the 1" respondent -to add V _ ~, Internal Assessment Marks to the Final -Examination Theory fmarks while computing the total marks in a subflt am'. d% tl~..-..- reeul*..-.;. y. e.-'-.11 -.-tea. "Writ Petition coming on for _'[ " A4 "' gmup this day, Court made the Rxllowinga . 5 _,_ is-raw. I! an Q.-I-i N K 'H-up Inn:-nnfl '(|£I'l'iI'IflQl"l-'l'a.'!" #1-|n..=IIII4n' ~ --I c u BI-I-I-I gi-Ilvaaulil-I4a.uI.-I. I 7' «veal. ._ I I L»: AL Umvean' T "'ty has piaoou' " ' on the -.oi?"~._f'ne9' .. on Syndicate Resolution passed' in decision is taken to compete .firae.é|'1d': ycaqe, P.C. B.Sc.. Nursing am onwalds as RGUHSM Revised-T Ordinance 2005. Regmaueneane U Curr1c' V
2. hi' of passing msoluti;oz1_» _ by direc1:ing- the respondent . .. Uia.5V*5I§:itY"-'"'to 'mid the'"Iemema1 Assessment Marlee to the-eF'1nal computing the am marks for T r~e-.-2'-_.*---*
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