Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Uttar Pradesh - Subsection Section 113(i) in The General Rules (Civil), 1957 (i)[ Fees for making or verifying a translation of a document per page - Rs. 20.00. [Substituted by Notification No. 337/X-b-88, dated 26-7-1996, (Correction Slip No. 117)., (w.e.f. 28-9-1996).]
